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Gulab Singh vs State Of Rajasthan
2022 Latest Caselaw 7369 Raj

Citation : 2022 Latest Caselaw 7369 Raj
Judgement Date : 17 May, 2022

Rajasthan High Court - Jodhpur
Gulab Singh vs State Of Rajasthan on 17 May, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 5706/2022

Gulab Singh S/o Hukum Singh, Aged About 64 Years, Village Kalvi, Tehsil Jayal, District Naguar.

----Petitioner Versus

1. State Of Rajasthan, Through Secretary To The Government, Mines And Geology Department, Secretariat, Jaipur.

2. The Director (Mines), Prayavaran And Vikas, Directorate, Mines And Geology Department, Rajasthan, Udaipur.

3. The Superintending Mining Engineer, Mines And Geology Department, Ajmer Circle, Ajmer.

4. The Assistant Mining Engineer, Gotan, District Nagaur.

5. The Additional Director (Mines), Mines And Geology Department, Jaipur Region, Jaipur.

----Respondents

For Petitioner(s) : Mr. R.S.Mali

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

17/05/2022

Issue notice. Issue notice of stay petition also, returnable on

13.07.2022.

Meanwhile, no coercive action shall be taken against the

petitioner pursuant to the notice dated 28.8.2021 (Annex.9).

(VIJAY BISHNOI),J

18-AjaySingh/-

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