Citation : 2022 Latest Caselaw 7311 Raj
Judgement Date : 17 May, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Spl. Appl. Writ No. 344/2022
1. Rajendra Sinwar S/o Bhanwar Lal, Aged About 23 Years, Dikhanada Bas, Ward No.2, Jocheena, District Nagaur.
2. Naresh Choudhary S/o Bhhinya Ram, Aged About 22 Years, Jato Ka Bas, Reprawas, District Pali (Raj.).
----Appellants Versus
1. The State Of Rajasthan, Through The Secretary, Department Of Subordinate And Ministerial Service Selection Board, Jaipur.
2. Rajasthan Staff Selection Board, Through Its Chairman, State Institute Of Agriculture Management Premises, Durgapura, Jaipur.
3. Kamal Yadav S/o Girdhari Lal, Aged About 22 Years, Harijano Ka Bass, Tarnau, District Naguar.
----Respondents Connected With D.B. Spl. Appl. Writ No. 282/2022 Balwan S/o Shri Mana Ram, Aged About 27 Years, R/o Raliyo Ki Dhani, Vpo Khawas Pura, Tehsil Pipar City, District Jodhpur, Rajasthan.
----Appellant Versus
1. State Of Rajasthan, Through The Secretary, Department Of Agriculture, Government Of Rajasthan, Secretariat, Jaipur.
2. The Director, Agriculture Directorate, Rajasthan, Jaipur.
3. The Chairman, Rajasthan Subordinate And Ministerial Services Selection Board, Jaipur, District Jaipur, Rajasthan.
4. The Secretary, Rajasthan Subordinate And Ministerial Services Selection Board, Jaipur, District Jaipur, Rajasthan.
----Respondents D.B. Spl. Appl. Writ No. 360/2022
1. Rohitash Yadav S/o Shri Surja Ram Yadav, Aged About 25
(2 of 4) [SAW-344/2022]
Years, R/o Bagada Ki Dhani, Singod Kalan, District Jaipur, Rajasthan.
2. Sitaram Devanda S/o Shri Devi Sahay Devanda, Aged About 29 Years, R/o Vpo Malikpur, Via Govindgarh, Tehsil Chomu, District Jaipur, Rajasthan.
3. Lal Chand Yadav S/o Shri Harnath Yadav, Aged About 29 Years, R/o Aastada, Chomu, Tehsil Chomu, District Jaipur, Rajasthan.
----Appellants Versus
1. State Of Rajasthan, Through The Secretary, Department Of Agriculture, Government Of Rajasthan, Secretariat, Rajasthan, Jaipur.
2. The Director, Agriculture Directorate, Rajasthan, Jaipur.
3. The Chairman, Rajasthan Staff Selection Board, Durgapura, Jaipur (Raj.).
4. The Secretary, Rajasthan Staff Selection Board, Durgapura, Jaipur (Raj.).
5. Gopa Ram S/o Shri Chena Ram, Aged About 25 Years, R/o Rampura, Tehsil Samdari, District Barmer, Rajasthan.
6. Narendra Singh Nathawat S/o Shri Parvat Singh Nathawat, Aged About 23 Years, R/o Vpo Loharwara, Via Udaipuriya, Tehsil Chomu, District Jaipur, Rajasthan.
7. Kamlesh Yadav S/o Shri Damodar Parsad Yadav, Aged About 22 Years, R/o Dhani Kakraliya Wali, Sargoth, Via Reengus, District Sikar, Rajasthan.
8. Deepak Kumar Yadav S/o Shri Gajanand Yadav, Aged About 23 Years, R/o Bichhwalia Ki Dhani, Tehsil Chomu, Post Nangal Koju, District Jaipur, Rajasthan.
9. Manoj Yadav S/o Shri Omprakash Yadav, Aged About 23 Years, R/o Nandhan Neemrana, District Alwar, Rajasthan.
10. Shyam Singh Gurjar S/o Shri Chiranji Lal Gurjar, Aged About 22 Years, R/o Village Kustala Sawai Madhopur, District Sawai Madhopur, Rajasthan.
11. Madhu Yadav D/o Shri Mahesh Yadav, Aged About 22 Years, R/o Hardev Ki Dhani, Disan, District Jaipur, Rajasthan.
12. Gaurav Kumar Meena S/o Shri Ramesh Chand Meena, Aged About 25 Years, R/o Vpo Jagjeevanpur, Tehsil Wair,
(3 of 4) [SAW-344/2022]
District Bharatpur, Rajasthan.
13. Vikas Kumar Kulhari S/o Shri Mahesh Kumar Kulhari, Aged About 25 Years, R/o Vpo Churi Miyan, Tehsil Laxmangarh, District Sikar, Rajasthan.
14. Kuldeep Meena S/o Shri Purushottam Meena, Aged About 27 Years, R/o Village Sarkanya, Post Pachel Kalan, Tehsil Anta, District Baran, Rajasthan.
15. Kajal Yadav D/o Shri Onkar Mal Yadav, Aged About 21 Years, R/o Dhani Singadawali, Village Arniya, Tehsil Shrimadhopur, District Sikar, Rajasthan.
16. Rakesh Kumar Yadav S/o Shri Gopal Lal Yadav, Aged About 23 Years, R/o Village Pragpura, Post Jaisinghpura, Tehsil Amer, District Jaipur, Rajasthan.
17. Dinesh Daroga S/o Shri Bardichand Daroga, Aged About 23 Years, R/o Borda, District Bhilwara, Rajasthan.
----Respondents D.B. Spl. Appl. Writ No. 362/2022 Vishnu Kumar, R/o V.p.o- Karadwali, Tehsil- Raisinghnagar, District- Sriganganagar (Raj.).
----Appellant Versus
1. State Of Rajasthan, Through The Secretary, Department Of Agriculture, Government Of Rajasthan, Secretariat, Rajasthan, Jaipur.
2. The Director, Agriculture Directorate, Rajasthan Jaipur.
3. The Chairman, Rajasthan Staff Selection Board Durgapura, Jaipur (Raj.).
4. The Secretary, Rajasthan Staff Selection Board Durgapura, Jaipur (Raj.).
----Respondents For Appellant(s) : None present. For Respondent(s) : Mr. Vinit Sanadhya & Mr. M.C. Bishnoi.
HON'BLE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE MADAN GOPAL VYAS
Order
(4 of 4) [SAW-344/2022]
17/05/2022
Learned counsel for the respondents have placed before the
Court the order passed by this Court dealing with the identical
issue in respect of the same examination relating to those very
questions, which are under challenge in these cases. In is
submitted that in common judgment several writ appeals were
preferred and the case of Suman Kumari Vs. State of Rajasthan &
Ors., D.B. Special Appeal (W) No.262/2022 has been dismissed
vide order dated 02.05.2022.
Therefore, these appeals are also liable to be dismissed and
are accordingly dismissed.
(MADAN GOPAL VYAS),J (MANINDRA MOHAN SHRIVASTAVA),ACJ
12-a.asopa/-
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