Smt. Heena Bod vs State Of Rajasthan
2022 Latest Caselaw 7292 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 6562/2022

Smt. Heena Bod W/o Shri Poonamchand Meena, Aged About 35 Years, R/o Kanawat Falan, Utharda, Panchayat Samiti Salumber, District Udaipur.

----Petitioner Versus

1. State Of Rajasthan, Through The Principal Secretary, Panchayati Raj Department, Government Of Rajasthan, Secretariat, Jaipur.

2. The Director, Panchayati Raj Department, Government Of Rajasthan, Jaipur.

3. The Vikas Adhikari, Panchayati Samiti Salumber, District Udaipur.

----Respondents

For Petitioner(s) : Mr. Rakesh Arora Mr. Harshit Gautam For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

16/05/2022

Issue notice. Issue notice of the stay petition also, returnable

on 13.07.2022.

(VIJAY BISHNOI),J 43-mohit/-

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