Mukesh Teli vs State Of Rajasthan
2022 Latest Caselaw 7226 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 2914/2022

Ravindra Singh

----Petitioner Versus State Of Rajasthan

----Respondent Connected With

1. S.B. Civil Writ Petition No. 1954/2022

2. S.B. Civil Writ Petition No. 2188/2022

3. S.B. Civil Writ Petition No. 2461/2022

4. S.B. Civil Writ Petition No. 2915/2022

For Petitioner(s) :

For Respondent(s) : Mr. Manish Vyas, AAG.

HON'BLE MR. JUSTICE ARUN BHANSALI

Order

13/05/2022

Learned counsel for the respondents submits that the

judgment delivered at Jaipur has so far not been uploaded and,

therefore, prays for time.

List on 16.05.2022.

Interim order, if any, is extended till the next date.

(ARUN BHANSALI),J

163-167-sumer/-

Powered by TCPDF (www.tcpdf.org)