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Amitabh Sharma vs The State Of Rajasthan
2022 Latest Caselaw 7216 Raj

Citation : 2022 Latest Caselaw 7216 Raj
Judgement Date : 13 May, 2022

Rajasthan High Court - Jodhpur
Amitabh Sharma vs The State Of Rajasthan on 13 May, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 6793/2022

Amitabh Sharma S/o Shri Madan Mohan Sharma, Aged About 58 Years, By Caste Brahman, Resdient Of A19 1St Phase Roop Rajat Town Ship Bhadu Market Pal Road, Jodhpur.

----Petitioner Versus

1. The State Of Rajasthan, Through Registrar, Cooperative Societies, Nehru Sahakari Bhawan, 22 Godam, Jaipur.

2. Additional Registrar, Cooperative Societies, Jodhpur Division, Jodhpur, Rajiv Gandhi Sahakar Bhawan, Station Road, Jodhpur.

3. General Manager, Jodhpur Sahakari Upbhokta Wholsale Bhandar Ltd., Jodhpur, Rajiv Gandhi Sahakar Bhandar, Station Road, Jodhpur.

                                                                                                     ----Respondents


                                   For Petitioner(s)          :     Mr. Anirudh Kothari
                                   For Respondent(s)          :



HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

13/05/2022

Issue notice. Issue notice of the stay petition also, returnable

on 03.08.2022. Notices be given 'dasti'.

(VIJAY BISHNOI),J 68-mohit/-

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