Citation : 2022 Latest Caselaw 7195 Raj
Judgement Date : 13 May, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 6813/2022 Ramesh Makkad S/o Shri Darshan Makkad, Aged About 65 Years, R/o 622, Vinoba Basti, Sri Ganganagar (Raj.).
----Petitioner Versus
1. Sri Arorvansh Sanatan Dharm Mandir (Trust), Near Beerbal Chowk, Sri Ganganagar 335001 (Raj.) Through Its Secretary.
2. Kapil Asija, Presently Pradhan, Sri Arorvansh Sanatan Dharm Mandir (Trust), Sri Ganganagar (Raj.).
3. Sharad Arora, Election Officer, Sri Arorvansh Sanatan Dharm Mandir (Trust), Sri Ganganagar (Raj.).
4. Commisisoner, Devsthan Department, Rajasthan, Udaipur (Raj.).
5. Assistant Commissioner (Devsthan), Hanumangarh (Raj.).
----Respondents
For Petitioner(s) : Mr. Rajeev Purohit For Respondent(s) : Mr. Manish Vyas, AAG
HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order
13/05/2022
Issue notice.
Mr. Manish Vyas, AAG is directed to accept notice on behalf
of the respondent Nos.4 and 5.
Let notices be issued to the respondent Nos.1 to 3 only,
returnable on 20.05.2022 and be given 'dasti' to the learned
counsel for the petitioner for service.
(VIJAY BISHNOI),J
220-AjaySingh/-
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