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Balwant Singh vs Lrs Of Bhanwar Singh
2022 Latest Caselaw 7138 Raj

Citation : 2022 Latest Caselaw 7138 Raj
Judgement Date : 12 May, 2022

Rajasthan High Court - Jodhpur
Balwant Singh vs Lrs Of Bhanwar Singh on 12 May, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civ. Contempt Pet. No. 16/2022

Balwant Singh

----Petitioner Versus Lrs Of Bhanwar Singh

----Respondent

For Petitioner(s) : Mr. Digvijay Sodha for Mr. C.S.Kotwani For Respondent(s) : Mr. Chaitanya Kumar Gehlot with Mr. Amit Purohit

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

12/05/2022

Learned counsel Mr. Chaitanya Kumar Gehlot has put in

appearance on behalf of the respondents. He prays for some time

to file reply to the contempt petition. Time prayed for is granted.

List on 04.08.2022.

(VIJAY BISHNOI),J

5-AjaySingh/-

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