Nand Lal Bhil vs Arjun Lal
2022 Latest Caselaw 7135 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 3485/2018

Nand Lal Bhil

----Appellant Versus Arjun Lal

----Respondent

For Appellant(s) : Mr. Yogendra Patel For Respondent(s) :

HON'BLE MR. JUSTICE RAMESHWAR VYAS

Judgment / Order

12/05/2022

Issue notice for final disposal against respondent No.3 only.

At the request of learned counsel for the appellant, service of

notice against respondent Nos.1 and 2 is dispensed with at the

risk and cost of the appellant.

(RAMESHWAR VYAS),J 36-Taruna/-

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