Brijendra Singh Shaktawawt vs Central Under-Graduate ...
2022 Latest Caselaw 7131 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 5859/2022

Brijendra Singh Shaktawawt

----Petitioner Versus Central Under-Graduate Admission Board

----Respondent

For Petitioner(s) : Mr. Rajendra Singh Charan For Respondent(s) : Mr. Muktesh Maheshwari

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

12/05/2022

Learned counsel Mr. Muktesh Maheshwari appearing on

behalf of the respondent No.2 - University has submitted that he

is going to file reply to the writ petition today itself.

List on 17.05.2022.

(VIJAY BISHNOI),J

126-AjaySingh/-

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