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Shankarlal vs State Of Rajasthan
2022 Latest Caselaw 7108 Raj

Citation : 2022 Latest Caselaw 7108 Raj
Judgement Date : 12 May, 2022

Rajasthan High Court - Jodhpur
Shankarlal vs State Of Rajasthan on 12 May, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 2187/2022

Shankarlal

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Civil Writ Petition No. 1052/2022 Sampat Lal

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 2140/2022 Sohan Lal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Mohan Singh Shekhawat For Respondent(s) : Mr. Pankaj Sharma, AAG assisted by Mr. Rishi Soni

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

12/05/2022

List on 20.05.2022.

Interim order, if any, shall continue till the next date of

hearing.

(VIJAY BISHNOI),J

121-123-AjaySingh/-

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