Anita vs State Of Rajasthan
2022 Latest Caselaw 7059 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous II Bail Application No. 15354/2021

Anita

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Deepak Bishnoi For Respondent(s) : Mr. Mohd. Javed Gauri, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

11/05/2022

Learned Public Prosecutor is directed to procure the

case dairy as well as the factual report on the next date of hearing.

List on 18.5.2022.

(VIJAY BISHNOI),J

141-msrathore/-

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