Bsl Ltd vs State Of Rajasthan
2022 Latest Caselaw 6996 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 2633/2022

BSL Ltd.

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Sharad Kothari For Respondent(s) : Ms. Akshiti Singhvi for Mr. Sandeep Shah, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

10/05/2022

Registry is directed to tag the reply filed on behalf of the

respondent-State as well as the rejoinder filed on behalf of the

petitioner alongwith this writ petition.

List the matter on 18.05.2022.

Interim order, if any, to continue till the next date.

(VIJAY BISHNOI),J 11-mohit/-

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