Life Insurance Corporation Of ... vs Smt Leelawati
2022 Latest Caselaw 6948 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 3768/2022

Life Insurance Corporation Of India

----Petitioner Versus Smt. Leelawati

----Respondent

For Petitioner(s) : Mr. Sheetal Kumbhat For Respondent(s) : Ms. Aruna Negi for Mr. Himmat Jagga

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

09/05/2022

At the request of the learned counsel for the respondent, the

matter is adjourned.

Learned counsel for the respondent undertakes that the

execution proceedings will not be initiated against the petitioners

till the next date of hearing.

List the matter in the month of July, 2022.

(VIJAY BISHNOI),J

10-AjaySingh/-

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