Kamla Devi vs Kanhaiya Lal
2022 Latest Caselaw 6936 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 15730/2019

Kamla Devi

----Petitioner Versus Kanhaiya Lal

----Respondent

For Petitioner(s) : Mr. Vijay Rajpurohit For Respondent(s) : None

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

09/05/2022

IA No. 1/2022:-

The petitioner has moved the present application inter alia

seeking extension of interim order by indicating that

notwithstanding the interim order dated 16.10.2019 passed by the

co-ordinate Bench of this Court, the trial Court is proceeding with

the matter in light of judgment dated 28.03.2018 of Hon'ble

Supreme Court in the case of Asian Resurfacing of Road Pvt.

Ltd. & Anr. V/s CBI.

For the reasons stated in the application, the same is

allowed.

The interim order dated 16.10.2019 passed by the co-

ordinate Bench of this Court is extended till vacated or modified.

List the matter in the month of July, 2022.

(VINIT KUMAR MATHUR),J

67-nitin/-

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