Citation : 2022 Latest Caselaw 6929 Raj
Judgement Date : 9 May, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Civil Writ Petition No. 4391/2022
Abhishek Manu Singhvi
----Petitioner Versus National Faceless Assessment Centre Delhi
----Respondent Connected With
1. D.B. Civil Writ Petition No. 4405/2022
2. D.B. Civil Writ Petition No. 4421/2022
3. D.B. Civil Writ Petition No. 4422/2022
4. D.B. Civil Writ Petition No. 4425/2022
For Petitioner(s) : Mr. P. Chidhambaran Mr. Anajay Kothari For Respondent(s) : Mr. KK Bissa
HON'BLE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE FARJAND ALI
Judgment / Order
09/05/2022
These Matters be listed before the Special Bench as directed
earlier. Reply may also be filed.
Interim order, if any, to continue till then.
(FARJAND ALI),J (MANINDRA MOHAN SHRIVASTAVA),ACJ
34-38 nidhi/neha-
Powered by TCPDF (www.tcpdf.org)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!