Pratap vs State Of Rajasthan
2022 Latest Caselaw 6864 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 5529/2022

Pratap

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Manish Kumar Pitaliya For Respondent(s) : Mr. S. K. Bhati, PP

HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

07/05/2022

List this matter after one week, as prayed.

(FARJAND ALI),J 47-neha/-

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