Regional Passport Officer, ... vs Bajrang Lal
2022 Latest Caselaw 6860 Raj

(1 of 1) [CSA-67/2022]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Second Appeal No. 67/2022

Regional Passport Officer, Passport Office, Jaipur, J 14, Jhalana Dungari, District Jaipur, Rajasthan

----Appellant Versus Bajrang Lal Father/o Shri Rameshwar Lal, Village Tada, Tehsil Sujangarh, District Churu, Rajasthan

----Respondent

For Appellant(s) : Mr. Mukesh Rajpurohit ASG

HON'BLE MR. JUSTICE RAMESHWAR VYAS

Order

07/05/2022

Issue notice to the respondent, returnable within eight

weeks.

Issue notice of stay application also.

Meanwhile and till next date, the effect and operation of

the judgment and decree dated 21.1.2021 passed by learned

Additional District Judge, Sujangarh, Churu as well as judgment

dated 30.3.2019 passed by learned Civil Judge, Sujangarh, Churu

shall remain stayed.

(RAMESHWAR VYAS),J 16-Mak/-

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