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Gopal vs State
2022 Latest Caselaw 6846 Raj

Citation : 2022 Latest Caselaw 6846 Raj
Judgement Date : 7 May, 2022

Rajasthan High Court - Jodhpur
Gopal vs State on 7 May, 2022
Bench: Farjand Ali

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 3992/2022

Gopal S/o Kana, Aged About 19 Years, R/o Limbod Choti, Police Station Sagwada, District Dungarpur (Raj.) (Lodged In District Jail, Dungarpur)

----Petitioner Versus

1. State, Through Pp

2. Jyoti D/o Kantilal, C/o Natural Guardian Father Kantilal, R/ o Torniya, Police Station Sagwada, Distrct Dungarpur.

----Respondents

For Petitioner(s) : Mr. JVS Deora For Respondent(s) : Mr. Arun Kumar, PP

HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

07/05/2022

Learned counsel for the petitioner does not want to press

this bail application with liberty to file fresh if occasion arise.

Hence the same is dismissed as not pressed.

(FARJAND ALI),J 108-nidhi/-

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