Mohan Singh vs Akshay Kumar Singh
2022 Latest Caselaw 6839 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 4642/2016

Mohan Singh

----Petitioner Versus Akshay Kumar Singh

----Respondent

For Petitioner(s) : Mr. Mahendra Thanvi For Respondent(s) : Mr. Aditya Ojha

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR Order 07/05/2022

IA No. 1/2022:-

The petitioner has moved the present application inter alia

seeking extension of interim order by indicating that

notwithstanding the interim order dated 20.08.2019 passed by the

co-ordinate Bench of this Court, the trial Court is proceeding with

the matter in light of judgment dated 28.03.2018 of Hon'ble

Supreme Court in the case of Asian Resurfacing of Road Pvt.

Ltd. & Anr. V/s CBI.

For the reasons stated in the application, the same is

allowed.

The interim order dated 20.08.2019 passed by the co-

ordinate Bench of this Court is extended till vacated or modified.

List the matter on 24.05.2022, as prayed.

(VINIT KUMAR MATHUR),J

144-nitin/-

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