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Geeta Rani vs Chandra Prakash Gehlot
2022 Latest Caselaw 6694 Raj

Citation : 2022 Latest Caselaw 6694 Raj
Judgement Date : 6 May, 2022

Rajasthan High Court - Jodhpur
Geeta Rani vs Chandra Prakash Gehlot on 6 May, 2022
Bench: Vijay Bishnoi, Arun Bhansali

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 450/2022

Geeta Rani

----Appellant Versus Chandra Prakash Gehlot

----Respondent

For Appellant(s) : Mr. Ramawatar Singh For Respondent(s) : Mr. Sheetal Khumbhat

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

06/05/2022

Learned counsel Mr. Sheetal Khumbhat for Mr. Himanshu

Maheshwari has put in appearance on behalf of the respondent

No.1. Service is, therefore, complete.

List on 20.05.2022.

(ARUN BHANSALI),J (VIJAY BISHNOI),J

9-AjaySingh/-

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