Shambhu Nath vs State
2022 Latest Caselaw 6684 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 14452/2021

Shambhu Nath

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. T. R. S. Sodha For Respondent(s) : Mr. Arun Kumar, PP

HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

06/05/2022

List this matter on 11.05.2022, as pryaed.

(FARJAND ALI),J 2-nidhi/-

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