Chananmal vs State
2022 Latest Caselaw 6680 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 444/2022

Chananmal

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. K L Thakur For Respondent(s) : Mr. Arun Kumar, PP Mr. H. M. Saraswat

HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

06/05/2022

List the matter after two weeks.

Till then, interim order, if any, to continue.

(FARJAND ALI),J 175-nidhi/-

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