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Sandeep Soni vs State
2022 Latest Caselaw 6672 Raj

Citation : 2022 Latest Caselaw 6672 Raj
Judgement Date : 6 May, 2022

Rajasthan High Court - Jodhpur
Sandeep Soni vs State on 6 May, 2022
Bench: Farjand Ali

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 2749/2022

Sandeep Soni

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Dinesh Kumar Godara For Respondent(s) : Mr. Arun Kumar, PP

HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

06/05/2022

List the matter on Monday i.e. 09.05.2022, as prayed.

(FARJAND ALI),J 249-nidhi/-

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