Smt. Rampyari @ Ramu Devi vs Thakudas
2022 Latest Caselaw 6556 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 5952/2022

Smt. Rampyari @ Ramu Devi

----Petitioner Versus Thakudas

----Respondent

For Petitioner(s) : Mr. Vijay Kumar Vyas

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/05/2022

Issue notice to respondent No.1 only. Issue notice of

stay petition also, returnable on 24.05.2022 and be given 'dasti' to

the learned counsel for the petitioner for service.

(VIJAY BISHNOI),J

194-AjaySingh/-

Powered by TCPDF (www.tcpdf.org)