Logar vs Laxman
2022 Latest Caselaw 6555 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6135/2022

Logar

----Petitioner Versus Laxman

----Respondent

For Petitioner(s) : Mr. Sanjay Nahar Mr. Pushkar Taimini

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/05/2022

Issue notice. Issue notice of stay petition also, returnable on

12.05.2022 and be given 'dasti' to the learned counsel for the

petitioners for service.

(VIJAY BISHNOI),J

246-AjaySingh/-

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