Savtaram vs The Board Of Revenue For Rajasthan
2022 Latest Caselaw 6546 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 5955/2022

Savtaram

----Petitioner Versus The Board Of Revenue For Rajasthan

----Respondent

For Petitioner(s) : Mr. Himanshu Choudhary

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/05/2022

Learned counsel for the petitioners prays for and is granted

ten days' time to inform this Court that after passing of the

judgment dated 27.10.2015 by the Revenue Appellate Authority,

Barmer, what proceedings took place before the Sub-Divisional

Officer, Barmer, wherein the father of the petitioner Nos.1 & 2 viz.

Chagna Ram filed a suit for eviction.

List on 24.05.2022.

(VIJAY BISHNOI),J

195-AjaySingh/-

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