Narendra Singh Deora vs Anand Kumar Sharma And Ors
2022 Latest Caselaw 6545 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Writ Contempt No. 816/2016

Narendra Singh Deora

----Petitioner Versus Anand Kumar Sharma And Ors.

----Respondent

For Petitioner(s) : sMr. Mahaveer Singh

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/05/2022

Learned counsel for the petitioner has submitted that he

wants to withdraw this contempt petition.

Hence, this contempt petition is dismissed as withdrawn.

(VIJAY BISHNOI),J

8-AjaySingh/-

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