Radhakrishan Institute Of Animal ... vs Rajasthan University Of ...
2022 Latest Caselaw 6485 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6272/2022

Radhakrishan Institute Of Animal Science

----Petitioner Versus Rajasthan University Of Veterinary And Animal Sciences

----Respondent

For Petitioner(s) : Mr. C.S.Kotwani

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/05/2022

Issue notice to sole respondent, returnable on 18.05.2022

and be given 'dasti' to the learned counsel for the petitioner for

service.

Learned counsel for the petitioner is free to furnish the copy

of the writ petition to the learned counsel usually appearing for

the respondent in the matter.

(VIJAY BISHNOI),J

77-AjaySingh/-

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