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The Director, Secondary ... vs Rayji Manju Mandroop
2022 Latest Caselaw 6482 Raj

Citation : 2022 Latest Caselaw 6482 Raj
Judgement Date : 4 May, 2022

Rajasthan High Court - Jodhpur
The Director, Secondary ... vs Rayji Manju Mandroop on 4 May, 2022
Bench: Sandeep Mehta, Vinod Kumar Bharwani

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 71/2021

The Director, Secondary Education, Bkn.

----Appellant Versus Rayji Manju Mandroop

----Respondent

For Appellant(s) : Mr. Rishi Soni, associate to Mr. Pankaj Sharma, AAG For Respondent(s) : --

HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Order

04/05/2022

Shri Soni submits that the correct number of connected

appeal is D.B. Special Appeal (Writ) No.22/2021 and thus, this

appeal may be tagged with appeal preferred by the RPSC against

the impugned judgment of Single Bench.

Ordered accordingly.

(VINOD KUMAR BHARWANI),J (SANDEEP MEHTA),J 101-divya/-

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