Bhanwar Dan vs Deeparam
2022 Latest Caselaw 6428 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 5596/2021

Bhanwar Dan

----Petitioner Versus Deeparam

----Respondent

For Petitioner(s) : Mr. Shreyansh Ramdev for Mr. Ratna Ram Ankiya For Respondent(s) : Mr. Sugan Mal Parihar

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

02/05/2022

Learned counsel Mr. Shreyansh Ramdev for Mr. Ratna Ram

Ankiya prays for some time to argue the matter. Time prayed for

is granted.

List the matter on 12.05.2022.

(VIJAY BISHNOI),J 1-mohit/-

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