Vishal Paliwal vs State Of Rajasthan
2022 Latest Caselaw 6422 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 5208/2022

Vishal Paliwal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Vijay Kumar Vyas For Respondent(s) : ---

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

02/05/2022

Learned counsel for the petitioner prayed for and is granted

a week's time to convince this Court about the maintainability of

the writ petition in view of the Section 177 of the Rajasthan

Tenancy Act, 1955.

List after a week.

(VIJAY BISHNOI),J 58-KshamaD/-

Powered by TCPDF (www.tcpdf.org)