Citation : 2022 Latest Caselaw 6409 Raj
Judgement Date : 2 May, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Civil Writ Petition No. 3755/2022
Pacific Medical University
----Petitioner Versus The State Of Rajasthan
----Respondent Connected With S.B. Civil Writ Petition No. 4748/2019 Jawahar Vidyapeeth Kanore
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 2866/2022 Sai Tirupati University
----Petitioner Versus State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Akhilesh Rajpurohit For Respondent(s) : Mr. K.S. Rajpurohit, AAG Mr. Mahendra Bishnoi
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
02/05/2022
List the matter after two weeks.
Interim order, if any, to continue till the next date.
(VIJAY BISHNOI),J 32-mohit/-
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