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Pacific Medical University vs The State Of Rajasthan
2022 Latest Caselaw 6399 Raj

Citation : 2022 Latest Caselaw 6399 Raj
Judgement Date : 2 May, 2022

Rajasthan High Court - Jodhpur
Pacific Medical University vs The State Of Rajasthan on 2 May, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 3755/2022

Pacific Medical University

----Petitioner Versus The State Of Rajasthan

----Respondent Connected With S.B. Civil Writ Petition No. 4748/2019 Jawahar Vidyapeeth Kanore

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 2866/2022 Sai Tirupati University

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Akhilesh Rajpurohit For Respondent(s) : Mr. K.S. Rajpurohit, AAG Mr. Mahendra Bishnoi

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

02/05/2022

List the matter after two weeks.

Interim order, if any, to continue till the next date.

(VIJAY BISHNOI),J 32-mohit/-

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