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Dharampal Meena vs State Food And Civil Supplly Anr
2022 Latest Caselaw 4043 Raj/2

Citation : 2022 Latest Caselaw 4043 Raj/2
Judgement Date : 24 May, 2022

Rajasthan High Court
Dharampal Meena vs State Food And Civil Supplly Anr on 24 May, 2022
Bench: Mahendar Kumar Goyal
      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

                  S.B. Civil Writ Petition No. 6988/2012
Dharmpal Meena Son Of Shri Gulab Chand Meena, aged about
38 years, Village Kheda, Gram Panchayat Thoomdi, Tehsil And
District Dausa.
                                                                      ----Petitioner
                                      Versus
1.        State Of Rajasthan Through Principal Secretary, Food,
          Civil   Supplies,    And      Consumer           Matters    Department,
          Government Secretariat, Jaipur.
2.        District Supply Officer, Dausa.
                                                                   ----Respondents

S.B. Civil Writ Petition No. 376/2017 Shri Ramji Lal Meena S/o Shri Mool Chand Meena, aged about 50 years, R/o Gram Panchayat Koliwara, Tehsil Ramgarh Pachwara, District Dausa Raj.

----Petitioner Versus

1. State Of Rajasthan Through Principal Secretary, Food, Civil Supplies, And Consumer Matters Department, Government Secretariat, Jaipur

2. District Supply Officer, Dausa Raj.

----Respondents S.B. Civil Writ Petition No. 2337/2019 Dilip Kumar S/o Shri Loknath, Aged About 60 Years, Fair Price Shop Keeper- Shop No. 155, Kachhi Basti, Shivpura, Distt.- Kota (Raj.).

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Food, Civil Supply And Consumer Matters Department, Secretariat, Jaipur.

2. District Collector (Supply), District- Kota.

3. District Supply Officer, Kota.

----Respondents S.B. Civil Writ Petition No. 2398/2019

(2 of 19) [CW-6988/2012]

Gurmukh Das S/o Shri Kanhiya Lal, Aged About 57 Years, Fair Price Shop Keeper- Shop No. 98, Kachhi Basti, Santoshi Nagar/shyam Nagar, Distt. Kota (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Food, Civil Supply And Consumer Matters Department, Secretariat, Jaipur.

2. District Collector (Supply), District- Kota

3. District Supply Officer, Kota.

----Respondents S.B. Civil Writ Petition No. 5454/2019 Govind Sahay Gurjar S/o Shri Ram Singh Gurjar, Aged About 39 Years, Resident Of Gram Panchayat Gurjar Baroda, Tehsil Bamanwas, District Sawai Madhopur (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Food, Civil Supplies And Consumer Matters Department, Government, Secretariat, Jaipur.

2. District Supply Officer, Sawai Madhopur (Raj.)

----Respondents S.B. Civil Writ Petition No. 6287/2019 Roop Chand Gurjar S/o Shri Dulhe Ram Gurjar, Aged About 58 Years, Resident Of Gram Panchayat Sumel, Tehsil Bamanwas District Sawai Madhopur (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Food, Civil Supplies And Consumer Matters Department, Government, Secretariat, Jaipur.

2. District Supply Officer, Sawai Madhopur (Raj.)

----Respondents S.B. Civil Writ Petition No. 8285/2019 Smt. Sayar Kanwar W/o Shri Ratan Singh, Aged About 45 Years, Fair Price Shop Keeper- Village- Pithalpur, Tehsil- Srimadhopur, Distt. Sikar (Raj.)

(3 of 19) [CW-6988/2012]

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Food, Civil Supply And Consumer Matters Department, Secretariat, Jaipur.

2. District Collector (Supply), District Sikar.

3. District Supply Officer, Sikar.

----Respondents S.B. Civil Writ Petition No. 8351/2019 Gram Seva Sahkari Samiti, Ladpura, Through Vyavasthapak, Meetha Lal Gurjar S/o Shri Hansram Gurjar, Resident Of Gram Panchayat Binjari, Tehsil Bamanwas, District Sawai Madhopur (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Food, Civil Supplies, And Consumer Matters Department, Government Secretariat, Jaipur.

2. District Supply Officer, Sawai Madhopur (Raj.)

----Respondents S.B. Civil Writ Petition No. 8606/2019 Kamlesh Kumar Meena S/o Shri Ram Lal Meena, Resident Of Gram Panchayat Patti Kishorepura, Tehsil Lalsot, District Dausa (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Food, Civil Supplies, And Consumer Matters Department, Government Secretariat, Jaipur.

2. District Supply Officer, Dausa (Raj)

----Respondents S.B. Civil Writ Petition No. 8837/2019 Abdul Salam S/o Shri Abdul Shakur, Aged About 55 Years, Fair Price Shop Keeper- Shop No. 207, Kachhi Basti- Shivpura, Distt.-

Kota (Raj.)
                                                                     ----Petitioner
                                     Versus



                                            (4 of 19)                 [CW-6988/2012]


1. State Of Rajasthan, Through Principal Secretary, Food, Civil Supply And Consumer Matters Department, Secretariat, Jaipur.

2. District Collector (Supply), District- Kota.

3. District Supply Officer- First, Kota.

----Respondents S.B. Civil Writ Petition No. 9326/2019 Smt. Jubraj Devi W/o Late Shri Bhanwar Singh, Aged About 58 Years, Resident Of Gram Panchayat Amarwad, Tehsil Sapotra, District Karauli (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Food, Civil Supplies, And Consumer Matters Department, Government Secretariat, Jaipur.

2. District Supply Officer, Karauli (Raj.)

----Respondents S.B. Civil Writ Petition No. 9715/2019 Uttam Singh S/o Shri Harivilas Singh, Aged About 38 Years, Resident Of Gram Panchayat Dhoreta, Tehsil Mandrayal, District Karauli (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Food, Civil Supplies And Consumer Matters Department, Government, Secretariat, Jaipur.

2. District Supply Officer, Karauli (Raj.)

----Respondents S.B. Civil Writ Petition No. 11804/2019 Radheyshyam Bhardwaj S/o Shri Kailash Chand, Aged About 56 Years, Fair Price Shop Keeper- Shop No. 55 (New-313), Civil Lines, Distt.- Kota (Raj.).

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Food, Civil Supply And Consumer Matters Department, Secretariat, Jaipur.

(5 of 19) [CW-6988/2012]

2. District Collector (Supply), District- Kota.

3. District Supply Officer, Kota.

----Respondents S.B. Civil Writ Petition No. 12507/2019 Jagdish Prasad Jain S/o Shri Mahaveer Prasad Jain, Aged About 48 Years, Resident Of Gram Panchayat Santha, Tehsil Mahuwa, District Dausa (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Food, Civil Supplies, And Consumer Matters Department, Government, Secretariat, Jaipur.

2. District Supply Officer, Dausa (Raj.)

----Respondents S.B. Civil Writ Petition No. 12677/2019 Shree Ram Meena S/o Shri Ranglal Meena, Aged About 50 Years, Resident Of Gram Panchayat Dholkheda, Tehsil Mahuwa, District Dausa (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Food, Civil Supplies, And Consumer Matters Department, Government, Secretariat, Jaipur

2. District Supply Officer, Dausa (Raj)

----Respondents S.B. Civil Writ Petition No. 13781/2019 Mukut Behari Meena S/o Shri Chhaganlal Meena, Aged About 48 Years, Fair Price Shop Keeper- Gram Panchayat- Jorawarpura, Tehsil- Pipalda, Distt.- Kota (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Food, Civil Suply And Consumer Matters Department, Secretariat, Jaipur.

2. District Collector (Supply), District- Kota.

3. District Supply Officer, Kota.

                                                                  ----Respondents


                                          (6 of 19)                 [CW-6988/2012]


S.B. Civil Writ Petition No. 14287/2019 Rajendra Kumar Sharma S/o Shri Rameshwar Prasad Sharma, Aged About 50 Years, Resident Of Gram Panchayat Farrashpura, Tehsil Sikrai, District Dausa (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Food, Civil Supplies, And Consumer Matters Department, Government, Secretariat, Jaipur.

2. District Supply Officer, Dausa (Raj.)

----Respondents S.B. Civil Writ Petition No. 14292/2019 Annpurna Mahila Sahkari Samiti, Farrashpura, Tehsil Sikrai, District Dausa (Raj.) Through President Kanta Devi Sharma W/o Shri Rajendra Kumar Sharma

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Food, Civil Supplies, And Consumer Matters Department, Government Secretariat, Jaipur.

2. District Supply Officer, Dausa (Raj.)

----Respondents S.B. Civil Writ Petition No. 15813/2019 Ramvilas Meena S/o Shri Prabhu Lal Meena, Aged About 40 Years, Resident Of Gram Panchayat Lalpura, Tehsil Lalsot, District Dausa (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Food, Civil Supplies, And Consumer Matters Department, Government, Secretariat, Jaipur.

2. District Supply Officer, Dause (Raj.)

----Respondent S.B. Civil Writ Petition No. 16228/2019 Irshad Khan S/o Shri Ashfaq Khan, Aged About 29 Years, Fair Price Shop Keeper, Gram Panchayat Bahted, Tehsil Malarna Doonger, Distt.- Sawai Madhopur (Raj.)

(7 of 19) [CW-6988/2012]

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Food, Civil Supply And Consumer Matters Department, Secretariat, Jaipur.

2. District Supply Officer, Sawai Madhopur.

3. Ramcharan Meena, D.s.o Sawai Madhopur, At Present D.s.o. Vigilence (Head Quarter), Food, Civil Supply And Consumer Matters Department, Secretariat, Jaipur.

----Respondents S.B. Civil Writ Petition No. 18626/2019 Meetha Lal Gurjar S/o Shri Arjun Lal Gurjar, Aged About 39 Years, Resident Of Gram Panchayat Lakhanpur, Tehsil Bonli, District Sawai Madhopur (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Food, Civil Supplies, And Consumer Matters Department, Government, Secretariat, Jaipur.

2. District Supply Officer, Sawai Madhopur (Raj.)

----Respondents S.B. Civil Writ Petition No. 19825/2019 Dilip Kumar S/o Shri Loknath, Aged About 60 Years, Fair Price Shop Keeper- Shop No. 155, Kachhi Basti, Shivpura, Distt. - Kota (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Food, Civil Supply And Consumer Matters Department, Secretariat, Jaipur.

2. District Collector (Supply), District- Kota.

3. District Supply Officer, Kota.

----Respondents S.B. Civil Writ Petition No. 19890/2019 Chaturbhuj Sharma S/o Shri Onkar Lal, Aged About 74 Years, Fair Price Shop Keeper- Shop No. 25, Santoshi Nagar, Ward No. 14, Sector- 4, Kota City, Distt.- Kota (Raj.).

                                            (8 of 19)                 [CW-6988/2012]


                                                                     ----Petitioner
                                     Versus

1. State Of Rajasthan, Through Principal Secretary, Food, Civil Supply And Consumer Matters Department, Secretariat, Jaipur.

2. District Collector (Supply), District- Kota.

3. District Supply Officer, Kota.

----Respondents S.B. Civil Writ Petition No. 19892/2019 Abdul Salam S/o Shri Abdul Shakur, Aged About 55 Years, Fair Price Shop Keeper- Shop No. 207, Kachi Basti - Shivpura, Distt. - Kota (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Food, Civil Supply And Consumer Matters Department, Secretariat, Jaipur.

2. District Collector (Supply), District- Kota.

3. District Supply Officer, Kota.

----Respondents S.B. Civil Writ Petition No. 21446/2019 Ravindra Kumar S/o Late Shri Jagdish Prasad, Aged About 35 Years, Fair Price Shop No. 70, Ward No.62, Kotri, Kota City, Distt. Kota (Raj.).

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Food, Civil Supply And Consumer Matters Department, Secretariat, Jaipur.

2. District Collector (Supply), District- Kota.

3. District Supply Officer, Kota.

----Respondents S.B. Civil Writ Petition No. 21447/2019 Ramchandra Bairwa S/o Shri Suva Lal, Aged About 52 Years, Fair Price Shop Keeper, Gram Panchayat Gola Ka Bas, Tehsil Rajgarh, Distt.- Alwar (Raj.).

                                                                     ----Petitioner


                                          (9 of 19)                 [CW-6988/2012]


                                   Versus

1. State Of Rajasthan, Through Principal Secretary, Food, Civil Supply And Consumer Matters Department, Secretariat, Jaipur.

2. District Collector (Supply), District- Alwar.

3. District Supply Officer, Alwar.

----Respondents S.B. Civil Writ Petition No. 2536/2020 Bachuram Saini S/o Shri Pyarelal Saini, Aged About 50 Years, Resident Of Gram Panchayat Dawak, Tehsil Nagar, District Bharatpur (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Food, Civil Supplies, And Consumer Matters Department, Government, Secretariat, Jaipur.

2. District Supply Officer, Bharatpur (Raj.)

----Respondents S.B. Civil Writ Petition No. 3054/2020 Balram Nagar Son Of Shri Kishanlal Nagar, Aged About 53 Years, Resident Jhalri, Post Baluheda, Tehsil Sangod, District Kota.

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Food, Civil Supply And Consumer Matters Department, Govt. Secretariat, Jaipur.

2. District Collector (Supply), District Kota.

3. District Supply Officer, Kota.

----Respondents S.B. Civil Writ Petition No. 4954/2020 Hariprasad Sen Son Of Shri Ramratan Sen, Aged About 48 Years, Resident Of Kishanpura, Gram Panchayat Kishanpura, Tehsil Sangod, Distt. Kota.

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Food, Civil Supply And Consumer Matters Department, Govt.

(10 of 19) [CW-6988/2012]

Secretariat, Jaipur.

2. District Collector (Supply), District Kota.

3. District Supply Officer, Kota.

----Respondents S.B. Civil Writ Petition No. 5551/2020 Harlal Meena S/o Shri Mangi Lal Meena, Aged About 34 Years, R/o Village Panchayat Brahaman Bairada , Tehsil Sikrai District Dausa

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Food, Civil Supplies, Kand Consumer Matters Department, Government Secretariat, Jaipur

2. District Supply Officer, Dausa

----Respondents S.B. Civil Writ Petition No. 11866/2020 Brijendra Singh S/o Sultan Singh, Aged About 50 Years, Resident Of Gram Panchayat Chirawal Mali, Tehsil Nagar, Distt. Bharatpur, Retailer Of Fair Price Shop, Gram Panchayat Chirawal Mali, Tehsil Nagar, Distt. Karuli (License No. 3/1997)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Food And Civil Supply Department, Government Secretariat, Jaipur

2. District Collector (Supply), Bharatpur

3. District Supply Officer, Bharatpur

----Respondents S.B. Civil Writ Petition No. 12016/2020 Raman Lal Meena S/o Shri Bihari Lal Meena, Aged About 46 Years, Resident Of Meena Mohalla, Gram Panchayat Chandoopura, Tehsil Pahadi, District Bharatpur (Raj.) Retailer Of Fair Price Shop, Gram Panchayat Maliki, Tehsil Pahadi, Distt. Bharatpur (License No. 1047/2012)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Food,

(11 of 19) [CW-6988/2012]

Civil Supplies, And Consumer Matters Department, Government, Secretariat, Jaipur

2. District Supply Officer, Bharatpur (Raj.)

----Respondents S.B. Civil Writ Petition No. 13567/2020 Tarachand S/o Shri Norang Singh, Aged About 49 Years, R/o Village And Post Dundlod, Tehsil Nawalgarh, District Jhunjhunu (Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Secretary, Department Of Food And Civil Supply, Government Of Rajasthan, Secretariat, Jaipur.

2. District Supply Officer, Jhunjhunu (Raj.)

3. Enforcement Inspector, Food And Civil Supply, Nawalgarh, District Jhunjhunu (Raj.)

----Respondents S.B. Civil Writ Petition No. 14363/2020 Shankar Lal Meena S/o Late Shri Kalyan Meena, Aged About 66 Years, Resident Of Gram Panchayat Amli, Tehsil Bundi, District Bundi (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Food, Civil Supplies, And Consumer Matters Department, Government Secretariat, Jaipur.

2. District Supply Officer, Bundi (Raj.)

----Respondents S.B. Civil Writ Petition No. 687/2021 Sureshchand Khandelwal S/o Shri Ramji Lal, Aged About 65 Years, Resident Of Ward No. 20, Chawad Mohalla, Deeg Road, Tehsil Nagar, Distt. Bharatpur, Retailer Of Fair Price Shop, Kasba Nagar, Tehsil Nagar, Distt. Karauli (License No. 195/1983.)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Food And Civil Supply Department, Government Secretariat,

(12 of 19) [CW-6988/2012]

Jaipur

2. District Collector (Supply), Bharatpur

3. District Supply Officer, Bharatpur

----Respondents S.B. Civil Writ Petition No. 698/2021 Mangal Ram Saini S/o Shri Tunda Ram, Aged About 42 Years, Resident Of Gram Panchayat Alaee, Tehsil Rajgarh, District Alwar (Raj)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Food, Civil Supplies, And Consumer Matters Department, Government, Secretariat, Jaipur

2. District Supply Officer, Alwar (Raj)

----Respondents S.B. Civil Writ Petition No. 1025/2021 Radhacharan Sharma S/o Shri Nandanram Sharma, Aged About 65 Years, Resident Of Kasba, Tehsil Nagar, Distt. Bharatpur, Retailer Of Fair Price Shop, Kasba Nagar, Tehsil Nagar, Distt. Bharatpur (License No. 004/1989)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Food And Civil Supply Department, Government Secretariat, Jaipur.

2. District Collector (Supply), Bharatpur

3. District Supply Officer, Bharatpur.

----Respondents S.B. Civil Writ Petition No. 1110/2021 Babu Lal S/o Shri Kajod Lal, Aged About 56 Years, Fair Price Shopkeeper Shop No. 16, Ward No. 13, Kala Talab, Masjid Road, Kota (Raj)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Food, Civil Supply And Consumer Matters Department, Secretariat, Jaipur

(13 of 19) [CW-6988/2012]

2. District Collector (Supply), District Kota

3. District Supply Officer, Kota

----Respondents S.B. Civil Writ Petition No. 1606/2021 Tarachand Son Of Shri Narong Singh, Aged About 49 Years, R/o Village And Post Dundlod, Tehsil Navalgarh District Jhunjhunu (Rajasthan).

----Petitioner Versus

1. State Of Rajasthan, Through Secretary, Department Of Food And Civil Supply Government Of Rajasthan, Secretariat, Jaipur.

2. District Collector (Supplies), District Jhunjhunu.

3. District Supply Officer, Jhunjhunu (Rajasthan)

----Respondents S.B. Civil Writ Petition No. 1873/2021 Girraj Prasad Sharma S/o Shri Bihari Lal Sharma, Aged About 52 Years, Resident Of Gram Panchayat Bapi, Tehsil And District Dausa (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Food, Civil Supplies, And Consumer Matters Department, Government, Secretariat, Jaipur.

2. District Supply Officer, Dausa (Raj.)

----Respondents S.B. Civil Writ Petition No. 1890/2021 Jumma Khan S/o Shri Husain Khan, Aged About 40 Years, Resident Of Gram Panchayat Naswari, Tehsil Laxmangarh, District Alwar (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Food, Civil Supplies, And Consumer Matters Department, Government, Secretariat, Jaipur.

2. District Supply Officer, Alwar (Raj.)

----Respondents

(14 of 19) [CW-6988/2012]

S.B. Civil Writ Petition No. 2173/2021 Ramswaroop Meena S/o Shri Rewadmal Meena, Aged About 52 Years, Resident Of Gram Panchayat Pundarpada, Tehsil Baswa, District Dausa (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Food, Civil Supplies And Consumer Matters Department, Government Secretariat, Jaipur.

2. District Supply Officer, Dausa (Raj.)

----Respondents S.B. Civil Writ Petition No. 2644/2021 Manohar Lal S/o Shri Prahlad Swami, Aged About 70 Years, Fair Price Shopkeeper, Gram Panchayat Tahnoli, Tehsil Kishangarhbas, Distt. Alwar (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Food, Civil Supply And Consumer Matters Department, Secretariat, Jaipur.

2. District Collector (Supply), District Alwar.

3. District Supply Officer, Alwar.

----Respondents S.B. Civil Writ Petition No. 2645/2021 Samshudin S/o Shri Jhadmal Khan, Aged About 54 Years, Fair Price Shopkeeper, Gram Panchayat Titpuri, Tehsil Kathoomar, Distt. Alwar (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Food, Civil Supply And Consumer Matters Department, Secretariat, Jaipur.

2. District Collector (Supply), District Alwar.

3. District Supply Officer, Alwar.

----Respondents S.B. Civil Writ Petition No. 2646/2021 Ramchandra S/o Shri Ramnarayan, Aged About 45 Years, Fair

(15 of 19) [CW-6988/2012]

Price Shopkeeper, Gram Panchayat Tarwala 1/3 Part, Tehsil Kishangarhbas, Distt. Alwar (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Food, Civil Supply And Consumer Matters Department, Secretariat, Jaipur.

2. District Collector (Supply), District Alwar.

3. District Supply Officer, Alwar.

----Respondents S.B. Civil Writ Petition No. 3279/2021 Lularam S/o Shri Hethram, Aged About 45 Years, Resident Of Gram Panchayat Rasiya Tehsil Nagar, Distt. Bharatpur Retailer Of Fair Price Shop, Gram Panchayt Rasiya Tehsil Nagar, Distt. Bharatpur (License No. 542/2001)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Food And Civil Supply Department, Government Secretariat, Jaipur

2. District Collector (Supply), Bharatpur

3. District Supply Officer, Bharatpur

----Respondents S.B. Civil Writ Petition No. 4956/2021 Ramdayal Son Of Ghansi Lal, Aged About 50 Years, Resident Of Khatka Semli Phatak, Tehsil Shahbad, District Baran, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Food And Civil Supply Department, Government Of Rajasthan, Secretariat, Jaipur.

2. The Commissioner, Food And Civil Supply And Consumer Matters Department, Jaipur.

3. The District Collector, Baran Rajasthan.

4. The District Supply Officer, District Baran Rajasthan.

5. The Sub Divisional Officer, Shahbad, District Baran Rajasthan.

                                            (16 of 19)                [CW-6988/2012]


                                                                  ----Respondents

S.B. Civil Writ Petition No. 5872/2021 Gram Seva Sahkari Samiti, Bhandarej, Through Vyavasthapak, Madan Singh Rajput S/o Shri Mahavir Singh, Resident Of Gram Panchayat Bhandarej, Tehsil And District Dausa (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Food, Civil Supplies, And Consumer Matters Department, Government, Secretariat, Jaipur.

2. District Supply Officer, Dausa (Raj.)

----Respondents S.B. Civil Writ Petition No. 5873/2021 Ram Prasad Gurjar S/o Ram Singh Gurjar, Aged About 48 Years, Resident Of Gram Panchayat Kalota, Tehsil And District Dausa (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Food, Civil Supplies, And Consumer Matters Department, Government, Secretariat, Jaipur.

2. District Supply Officer, Dausa (Raj.)

----Respondents S.B. Civil Writ Petition No. 7384/2021 Sundar Lal Meena S/o Ram Kishan Meena, Aged About 35 Years, Resident Of Gram Panchayat Kali Pahadi, Tehsil And District Dausa (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Food Civil Supplies, And Consumer Matters Department, Government, Secretariat, Jaipur.

2. District Supply Officer, Dausa (Raj)

----Respondents S.B. Civil Writ Petition No. 7395/2021 Basram Bairwa S/o Shri Buddha Ram Bairwa, Aged About 50 Years, Resident Of Gram Panchayat Bhandarej, Tehsil And

(17 of 19) [CW-6988/2012]

District Dausa (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Food, Civil Supplies, And Consumer Matters Department, Government, Secretariat, Jaipur.

2. District Supply Officer, Dausa (Raj.)

----Respondents S.B. Civil Writ Petition No. 7396/2021 Jagdish Prasad Saini S/o Shri Nathu Ram Saini, Aged About 45 Years, Resident Of Gram Panchayat Bhandarej, Tehsil And District Dausa (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Food Civil Supplies, And Consumer Matters Department, Government, Secretariat, Jaipur.

2. District Supply Officer, Dausa (Raj)

----Respondents S.B. Civil Writ Petition No. 8073/2021 Ramniwas S/o Shivdan Harijan, Aged About 49 Years, Resident Of Gram Panchayat Mahond, Tehsil Kishangarh Bas, District Alwar (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Food, Civil Supplies And Consumer Matters Department, Government Secretariat, Jaipur.

2. District Supply Officer, Alwar (Raj.)

----Respondents S.B. Civil Writ Petition No. 10024/2021 Hakam Ali S/o Kapoor Khan, Aged About 47 Years, Resident Of Gram Panchayat Sarekalan, Tehsil Tijara, District Alwar (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Food, Civil Supplies And Consumer Matters Department,

(18 of 19) [CW-6988/2012]

Government Secretariat, Jaipur.

2. District Supply Officer, Alwar (Raj.)

----Respondents S.B. Civil Writ Petition No. 5067/2022 Annapurna Mahila Sahkari Samiti, Gullana, Through Vyavasthapak Kartar Singh Gurjar S/o Shri Puran Mal Gurjar Aged About 40 Years, Resident Of Gram Panchayat Gullana, Tehsil Baswa, District Dausa (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Food, Civil Supplies, And Consumer Matters Department, Government Secretariat, Jaipur.

2. District Supply Officer, Dausa (Raj.)

----Respondents

For Petitioner(s) : Mr. Shashi Bhushan Gupta with Ms. Sudha Gupta Mr. Keshav Kumar Agrawal Mr. Abhijeet Panchariya Mr. S. Gaharana Mr. Bhupendra Kumar Sharma Mr. N.S. Dhakad Mr. Bhupendar Kumar Sharma Mr. Shovit Jhajharia Mr. Rahul Tiwari Mr. Naman Jain For Respondent(s) : Mr. Rajesh Maharshi, AAG with Mr. Samee Khan Mr. Bharat Singh Gurjar, Dy.G.C.

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Order

24/05/2022

Learned counsels for the petitioners submitted that the issue

involved in these writ petitions is no more res integra and stands

resolved by a Division Bench judgment of this Court dated

20.01.2022 passed in D.B. Special Appeal Writ No.483/2020;

(19 of 19) [CW-6988/2012]

Jalil Ahmad Vs. State of Rajasthan & Ors. and prayed that

these instant writ petitions may also be disposed of in similar

terms.

Learned counsels for the respondents did not dispute the

aforesaid submission.

In case of Jalil Ahmad (supra), the Division Bench of this

Court held as under:-

"In the result, appeal is allowed, order of the learned Single Judge is reversed. It is declared that the suspension of the licence of the petitioner to run a fair price shop does not survive any further. However, the liberty to the petitioner to act on his original licence would be subject to further enquiry and proceedings which the department may initiate in accordance with law.

Appeal is disposed of accordingly."

Taking into consideration the contentions advanced by

learned counsels for the respective parties, all these writ petitions

are disposed of in terms of order dated 20.01.2022 passed in case

of Jalil Ahmad (supra) which shall apply mutatis mutandis to

these cases also.

(MAHENDAR KUMAR GOYAL),J

PRAGATI/3, 11, 13, 14, 16, 17, 20, 21, 22, 23, 25, 26, 29, 31, 32, 33, 35, 36, 39, 40, 41, 42, 43, 44, 46, 47, 49, 51, 52, 53, 60, 62, 66, 68, 69, 70, 73, 74, 75, 76, 77, 78, 79, 80, 81, 82, 84, 85, 86, 89, 91, 92, 93, 94, 99

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