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Karan Singh S/O Sardar vs Shri Alok Ranjan
2022 Latest Caselaw 4014 Raj/2

Citation : 2022 Latest Caselaw 4014 Raj/2
Judgement Date : 20 May, 2022

Rajasthan High Court
Karan Singh S/O Sardar vs Shri Alok Ranjan on 20 May, 2022
Bench: Pankaj Bhandari, Anoop Kumar V.J.)
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                              D.B. Civil Contempt Petition No. 453/2022

                                   Karan Singh S/o Sardar
                                                                                                            ----Petitioner
                                                                              Versus
                                   Shri Alok Ranjan
                                                                                                          ----Respondent

For Petitioner(s) : Mr. T C Vyas For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

20/05/2022

Issue notice to the Respondent No.1. Rule is made

returnable by six weeks.

List this matter after six weeks.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /36

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