Deendayal Shiksha Evam ... vs National Council For Teachers ...
2022 Latest Caselaw 3975 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 D.B. Special Appeal Writ No. 622/2022

                                   Deendayal Shiksha Evam Anusandhan Samiti
                                                                                                     ----Appellant
                                                                      Versus
                                   National Council For Teachers Education
                                                                                                   ----Respondent

For Appellant(s) : Mr. Prakhar Gupta & Ms. Charvi Patni For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

19/05/2022

Issue notice to the respondent/s. Rule is made returnable by

29.06.2022.

List this matter on 29.06.2022.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /15

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