Dr. Vikas Bhardwaj S/O Shri Satya ... vs State Of Rajasthan
2022 Latest Caselaw 3843 Raj/2

Citation : 2022 Latest Caselaw 3843 Raj/2
Judgement Date : 16 May, 2022

Rajasthan High Court

Dr. Vikas Bhardwaj S/O Shri Satya ... vs State Of Rajasthan on 16 May, 2022

Bench: Pankaj Bhandari, Anoop Kumar Dhand

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                D.B. Special Appeal Writ No. 1026/2018

                                   Dr. Vikas Bhardwaj S/o Shri Satya Narayan Sharma
                                                                                                      ----Appellant
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

Connected With D.B. Special Appeal Writ No. 1041/2018 Dr. Pradeep Bhati S/o Shri Dayal Chand Bhati

----Appellant Versus The State Of Rajasthan

----Respondent D.B. Special Appeal Writ No. 1212/2018 Dr. Devesh Kumar Sharma S/o Shri Prem Kumar Sharma

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. Vigyan Shah for Mr. Mahendra Shah For Respondent(s) : Ms. Charvi Patni for Dr. Vibhuti Bhushan Sharma, AAG Mr. Ranvijay Singh for Mr.Siddharth Bapna

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

16/05/2022

List these matters tomorrow i.e. on 17.05.2022.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /83-85