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Kamal Singh S/O Khairatiram B/C ... vs State Of Rajasthan Through Pp
2022 Latest Caselaw 3830 Raj/2

Citation : 2022 Latest Caselaw 3830 Raj/2
Judgement Date : 13 May, 2022

Rajasthan High Court
Kamal Singh S/O Khairatiram B/C ... vs State Of Rajasthan Through Pp on 13 May, 2022
Bench: Pankaj Bhandari, Anoop Kumar Dhand
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     D.B. Criminal Appeal No. 499/2018

                                   Kamal Singh S/o Khairatiram
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan Through Pp
                                                                                                     ----Respondent

For Appellant(s) : Mr. Rajendra Mehrotra for Mr. Kapil Gupta For Respondent(s) : Mr. M.S. Solanki for Mr. Suresh Kumar Sahni For State : Mr. Javed Choudhary, AGA

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

13/05/2022

Time is sought on behalf of the appellant.

List this matter after three weeks.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /13

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