Db Corp Limited Through Its ... vs Sng Realestate Private Limited
2022 Latest Caselaw 3803 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 50/2022

                                   Db Corp Limited Through Its Signatory
                                                                                                     ----Petitioner
                                                                      Versus
                                   Sng Realestate Private Limited
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Nitish Kumar Bagri For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

12/05/2022

Issue notice to the respondent.

Rule is made returnable within six weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /27

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