Citation : 2022 Latest Caselaw 3683 Raj/2
Judgement Date : 10 May, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Third Bail Application No.
608/2022
Manraj S/o Bhanwar Lal
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Aslam S. Khan for Mr. Girish Khandelwal For State : Mr. Sher Singh Mahla, PP
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
10/05/2022
Time is sought on behalf of the petitioner.
List this matter in the month of July, 2022.
(PANKAJ BHANDARI),J
ARTI SHARMA /18
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