United India Insurance Company ... vs Lad Bai Wife Of Damodar Meena
2022 Latest Caselaw 3670 Raj/2

       HIGH COURT OF JUDICATURE FOR RAJASTHAN
                   BENCH AT JAIPUR

           S.B. Civil Miscellaneous Appeal No. 326/2022

United India Insurance Company Limited
                                                                    ----Appellant
                                    Versus
Lad Bai Wife Of Damodar Meena and Ors.
                                                                 ----Respondents

For Appellant(s) : Ms. Archana Mantri For Respondent(s) :

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

10/05/2022

This appeal has been filed by appellant-Insurance Company

assailing the judgment and award dated 08.10.2021 passed by

Motor Accident Claims Tribunal, Tonk in claim case No.143/2018

whereby compensation of Rs.8,82,586/- along with interest

@7.5% per annum has been awarded in favour of claimants-

respondents and against the appellant-non-claimant.

Heard learned counsel for appellant.

The appeal is admitted.

Issue notice to respondents of appeal as well as stay

application.

In case appellant-Insurance Company deposits entire amount

of compensation along with interest within a period of four weeks

before the Tribunal, execution of impugned award, as far as

relating to the present claim petition is concerned, shall remain

stayed.

If, the compensation amount so deposited, 50% out of award

amount be disbursed to claimants through saving bank account

(2 of 2) [CMA-326/2022]

furnished by claimants. Remaining 50% amount of award shall

remain deposited in separate FDR, in a nationalised bank initially

for a period of three years subject to renewal from time to time.

In case appellant fails to deposit the amount within the

aforesaid period, the respondents-claimants may proceed for

execution.

The Tribunal may first complete the exercise of deposition

and disbursement of compensation, as mentioned above,

thereafter shall send the record to this Court.

(SUDESH BANSAL),J

SACHIN/92

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