Habeeb Khan S/O Md. Ibrahim vs State Of Rajasthan
2022 Latest Caselaw 3668 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Bail Cancellation Application No. 29/2022

                                   Habeeb Khan S/o Md. Ibrahim
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

Connected With S.B. Criminal Bail Cancellation Application No. 30/2022 Habeeb Khan S/o Md. Ibrahim

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Miscellaneous Second Bail Application No. 2029/2022 Azhar Ali S/o Mazhar Ali

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Mukesh Sharma in S.B. Criminal Bail Cancellation Application Nos.29/2022 & 30/2022 Mr. Surendra Sharma For Respondent(s) : Mr. Mukesh Sharma in S.B. Criminal Misc. Bail Application No.2029/2022 For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

10/05/2022

List these matters in the month of July, 2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /14-16

Powered by TCPDF (www.tcpdf.org)