Pansingh vs State Of Rajasthan Through Pp
2022 Latest Caselaw 3642 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     D.B. Criminal Appeal No. 326/2017

                                   Pansingh
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan Through Pp
                                                                                                     ----Respondent

For Appellant(s) : Mr. Rajneesh Gupta For State : Mr. Javed Choudhary, AGA

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

09/05/2022

Learned Additional Government Advocate seeks time to file

reply.

Time is granted. Reply be filed within two weeks.

Learned Additional Government Advocate is directed to

furnish status report of the present case.

List this matter after two weeks.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /31

Powered by TCPDF (www.tcpdf.org)