Asif @ Dummy S/O Samshu B/C ... vs State Of Rajasthan
2022 Latest Caselaw 3639 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     D.B. Criminal Appeal No. 225/2019

                                   Asif @ Dummy S/o Samshu
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Appellant(s) : Mr. Syed Shahid Hasan, Sr. Adv. with Mr. Abdul Basit Naqvi For Respondent(s) : Mr. Virendra Singh For State : Mr. Javed Choudhary, AGA

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

09/05/2022

Time is sought on behalf of the respondent.

List this matter in the next week.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /33

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