Jaipur Development Authority vs Ghasiram S/O Chuna
2022 Latest Caselaw 3589 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                    D.B. Special Appeal Writ No. 41/2021

                                    Jaipur Development Authority
                                                                                                      ----Appellant
                                                                       Versus
                                    Ghasiram S/o Chuna
                                                                                                    ----Respondent

For Appellant(s) : Mr. Anil Mehta, Sr. Adv.-cum- AAG with Mr. Yashodhar Pandey, Adv., Mr. Mehul Harkawat, Adv., Ms. Archana, Adv. & Mr. Abhishek Paliwal, Adv. For Respondent(s) : Mr. Rakesh Kumar, Adv.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Order

06/05/2022

Argument heard.

Judgment reserved.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

Pravesh/17

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