Ram Singh S/O Shri Kan Singh vs Income Tax Officer
2022 Latest Caselaw 3519 Raj/2

                                                 HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                             BENCH AT JAIPUR

                                                             D.B. Civil Writ Petition No. 6579/2022

                                          Ram Singh S/o Shri Kan Singh
                                                                                                               ----Petitioner
                                                                                Versus
                                          Income Tax Officer
                                                                                                             ----Respondent

For Petitioner(s) : Mr. Ashish Agarwal Advocate. For Respondent(s) : Mr. Anuroop Singhi Advocate with Mr. N.S. Bhati Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

04/05/2022

In the first round, the case was represented by learned

counsel for the petitioner and the case was directed to be taken

up in the second round, but none is appearing for the petitioner.

Mr. Anuroop Singhi has put in appearance on behalf of the

respondent.

Copy of this petition along with annexures be supplied to Mr.

Anuroop Singhi, learned counsel for the respondent within three

days and reply may be filed within two weeks.

Matter be listed thereafter.

(SAMEER JAIN),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-15

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