State Of Rajasthan vs Devi Lal Meena
2022 Latest Caselaw 4862 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Review Petition (Writ) No. 117/2021

1. State Of Rajasthan, Through Principle Secretary, Department Of Personnel And Training, Government Secretariat, Jaipur.

2. State Of Rajasthan, Through Secretary, Education Department , Government Secretariat, Rajasthan, Jaipur, Rajasthan.

3. The Director, Secondary Education, Bikaner.

4. The Director, Primary Education, Bikaner.

5. The Joint Director (Secondary) Education, Bharatpur (Raj.).

6. The Joint Director (Primary) Education, Bharatpur (Raj.).

7. The District Education Officer (Secondary Education), Pratapgarh.

8. The Chief District Education Officer (Secondary Education), Jaipur-I.

9. The District Education Officer (Secondary Education), Jaipur-I.

10. The Chief District Education Officer (Elementary Education), Jaipur-I.

11. The Chief Block Education Officer (Jhotwara), Rural, Jaipur.

12. The District Education Officer (Elementary Education), Jaipur-Ii

13. The District Education Officer (Secondary Education), Karauli.

14. The District Education Officer (Elementary Education), Karauli.

15. The District Education Officer (Elementary Education), Sawaimadhopur.

16. The District Education Officer (Secondary Education), Sawaimadhopur.

17. The District Education Officer (Secondary Education), Dholpur.

18. The District Education Officer (Secondary Education), Sikar.

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19.   The     District     Education         Officer      (Primary      Education),
      Bharatpur.
20.   The     District     Education         Officer      (Primary      Education),
      Dholpur.
21.   The     District     Education         Officer      (Primary      Education),
      Bhilwara.
22.   The     District     Education         Officer      (Primary      Education),
      Dungarpur.
                                                                      ----Petitioners
                                     Versus

1. Devi Lal Meena S/o Sh. Rangajee Meena, Aged About 40 Years, Village Rana Ka Kheda, Post Salamgarh, Tehsil Arnod, District Pratapgarh (Raj.). (Employment I.D. Rjpg200830032919).

2. Vinod Kumar Meena S/o Sh. Laxman Lal Meena, Aged About 37 Years, Ward No. 25, Neemach Road, Raghunathpura District Pratapgarh, 312605 (Raj.). (Employment I.D. Rjpg200830032919).

3. Sharmila Kanwer D/o Sh. Shishupal Singh W/o Sh. Kishan Singh, Aged About 38 Years, Plot No. 21, Hanumant Colony, Hida Ki Mori, Ramganj, Jaipur (Raj.) 302002. (Employment I.D. Rjbm20085015014).

4. Virendra Singh Purohit S/o Sh. Rajendra Singh Purohit, Aged About 41 Years, 4/153, Malviya Nagar, Jaipur (Raj.) 302017 (Employment I.D. Rjsk200833409523).

5. Pradeep Kumar Bansal S/o Sh. Govind Lal Gupta, Aged About 38 Years, Behind Pradhan Bhawan, Udai Mod, Gangapurcity, District Swaimadhopur (Raj.). (Employment I.D. RJSM200832035147).

6. Sanjesh Agarwal S/o Sh. Murari Lal Agarwal, Aged About 38 Years, Harimohan Ke Bhatte Ke Pichhe, Ward No. 36, Gangapurcity, District Sawaimadhopur (Raj.). 322201. (Employment I.d. RJSM2008 32035140).

7. Bhoopesh Kumar Gupta S/o Sh. Shimbhudayal Gupta, Aged About 37 Years, Hindaun-Karauli Road, Ajay Agency Ke Piche, Gangapurcity, District Sawaimadhopur (Raj.). 322201 (Employment I.D. RJSM 200832036941).

8. Arun Singh Meena S/o Sh. Ghanshyam Meena, Aged About 42 Years, Village And Post Beejalpura, Tehsil And District Karauli (Raj.). (Employment I.d.

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      Rjka200826046093).

9. Resham Bala Meena D/o Sh. Brajmohan Meena, Aged About 34 Years, Village And Post Beejalpur, Tehsil And District Karauli (Raj.). (Employment I.D. Rjka200826045282).

10. Kalpana Sharma D/o Sh. Shyam Lal Sharma, Aged About 38 Years, Village And Post Hukmikheda, Tehsil Hindaun, District Karauli (Raj.). (Employment I.D. RJSM200832035133).

11. Netram Meena S/o Sh. Shreeman Meena, Aged About 35 Years, Village Kotri, Post Talwada, Tehsil Gangapurcity, District Sawaimadhopur (Raj.) (Employment I.D. RJSM200832035164).

12. Ashok Kumar Sharma S/o Sh. Kalyan Lal Sharma, Aged About 45 Years, Village Post Chuli, Tehsil Gangapurcity, District Sawaimadhopur (Raj.). (Employment I.d. RJSM200832035153).

13. Lalkrishan S/o Sh. Hariprasad, Aged About 37 Years, Near Khadi Bhandar, Tehsil Sapotara, District Karauli (Raj.) 322218 (Employment I.d. RJSM200832035148).

14. Netram Prajapat S/o Sh. Prabhu Lal Prajapat, Aged About 40 Years, Village And Post Udai Khurd, Tehsil Vajirpur, District Sawaimadhopur (Raj.) (Employment I.D. RJSM200832035146).

15. Vinod Kumar Sharma S/o Sh. Madan Lal Sharma, Aged About 49 Years, Village And Post Liwali, Tehsil Bamanwas, District Sawaimadhopur (Raj.). (Employment I.D. RJSM200832034352).

16. Omlata Meena D/o Sh. Hariprasad Meena, Aged About 35 Years, Meena Colony, Lata Gali, Udai Mod, Gangapurcity, District Sawaimadhopur (Raj.) (Employment I.D. RJSM200832035092).

17. Sunita Meena D/o Shri Phool Meena, Aged About 37 Years, Village And Post Sop, Tehsil Nadauti, District Karauli (Raj.). (Employment I.D. RJSM200832047625).

18. Neetu Agarwal D/o Sh. Jagdish Chandra Agarwal, Aged About 36 Years, Village Bhusawar, District Bharatpur (Raj.). (Employment I.D. RJBP20087031447).

19. Hemlata Garg D/o Sh. Rambabu Garg, Aged About 37 Years, Block Karauli, District Karauli (Raj.). (Employment

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I.d. RJSM200832035135).

20. Shalu Gupta D/o Sh. Shivnarayan Gupta, Aged About 35 Years, Hindaun-Karauli Road, Ajay Agency Ke Piche, Gangapurcity, District Sawaimadhopur (Raj.) 322201. (Employment I.D. RJSM200832035132).

21. Suruchi Samariya D/o Sh. Satyaprakash Samriya, Aged About 35 Years, 120, Nehru Garden Ke Piche, Lalsot, District Dausa (Raj.). 303503. (Employment I.D. RJSM200832035134).

22. Lokendra Singh Shekhawat S/o Sh. Sharwan Singh Shekhawat, Aged About 43 Years, Plot No. 48, R.k.puram, Khatipura, Jaipur (Raj.) 302012 (Employment I.D. RJBI200809013726).

23. Mohsin Khan S/o Luqman Ahmed, Aged About 35 Years, Village And Post Badi Udai, Tehsil Gangapurcity, District Sawaimadhopur (Raj.). (Employment I.D. RJSM20082036965).

                                                                 ----Respondents


For Petitioner(s)         :     Mr. K.K. Bissa, AGC
For Respondent(s)         :     -



                     JUSTICE DINESH MEHTA

                                     Order

31/03/2022

1. The defects pointed out by the Registry are overruled.

2. The present review petition is directed against the order

dated 26.11.2020, passed by this Court in writ petition filed by the

respondents.

3. A perusal of the order under consideration reveals that

though learned counsel for the petitioners had placed reliance on

the judgment rendered in case of Ramesh Chand Saini & Ors.

Vs. State of Rajasthan & Ors. : D.B. Civil Writ Petition

No.4253/2019) and order dated 17.05.2018, passed in the case

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of Lekhraj Meena & Ors. Vs. State of Rajasthan & Ors. : S.B.

Civil Writ Petition No.10692/2018, but the Court has not

given its verdict about the applicability of the above referred

judgments, considering that the petitioners had simply sought a

liberty to make a representation before the authorities concerned

to decide their rights in light of the judgments aforesaid.

4. It is pertinent that while disposing of the writ petition, this

Court has not given any finding about the petitioners' case being

covered by the judgments relied upon.

5. Hence, this Court does not find any error apparent on the

face of the record because rights of the petitioners have not been

decided. Obviously, the respondents shall be free to decide

petitioners' representation in accordance with law while

considering the referred judgments.

6. The review petition is, therefore, dismissed.

7. Stay application also stands disposed of accordingly.

(DINESH MEHTA),J 12-Ramesh/-

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