R S R T C And Anr vs Smt. Gurvinder Kaur And Ors
2022 Latest Caselaw 4852 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 391/2003

R S R T C And Anr

----Appellant Versus Smt. Gurvinder Kaur And Ors

----Respondent

For Appellant(s) : Mr. Dinesh Kumar Joshi For Respondent(s) : Mr. G.R. Goyal

HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order

30/03/2022

Arguments heard and concluded.

Judgment is reserved.

(MADAN GOPAL VYAS),J 34-Jagjeet/-

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