Birbal Ram vs National Highway Authority Of ...
2022 Latest Caselaw 4674 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 4375/2022

Birbal Ram S/o Mamchand, Aged About 68 Years, Resident Of Churu, Rajasthan.

----Petitioner Versus National Highway Authority Of India, Though Its Secretary, Rajasthan.

                                                                                                    ----Respondent


                                   For Petitioner(s)         :     Mr. Vivek Mathur
                                   For Respondent(s)         :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

28/03/2022

After attempting to argue the matter on merits for quite

some time, learned counsel for the petitioner has submitted that

he wants to withdraw this civil writ petition, however, seeks liberty

for the petitioner to avail appropriate remedy available to him

under the law.

Accordingly, this civil writ petition is dismissed as withdrawn

with the liberty sought for.

(VIJAY BISHNOI),J 51-mohit/-

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