Reshma Ram vs Sukha Ram And Ors
2022 Latest Caselaw 4472 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 87/2003

Reshma Ram

----Appellant Versus Sukha Ram And Ors

----Respondent

For Appellant(s) : Mr. Ranjeet Joshi For Respondent(s) : Mr. Anil Bachawat Mr. S. R. Paliwal Mr. G. R. Punia, Sr. Adv. With Mr. Jay Naveen

HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order

22/03/2022

Arguments heard and concluded.

Judgment reserved.

(MADAN GOPAL VYAS),J 4-neha/-

Powered by TCPDF (www.tcpdf.org)